Jammu & Kashmir High Court
Robkar vs Tahir Jandial on 19 August, 2020
Author: Rajnesh Oswal
Bench: Rajnesh Oswal
Sr. No. 208
HIGH COURT OF JAMMU AND KASHMIR
AT JAMMU
(Through Video Conference)
ROBCR No. 3/2018
c/w
CRMC No. 411/2017
IA No. 1/2017
ROBKAR .....Appellant(s)
Through :- None.
V/s
Tahir Jandial .....Respondent(s)
Through :- None.
Coram: HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE
(through Video Conference from High Court, Jammu)
ORDER
19.08.2020 List before some other Bench on 26.08.2020.
(RAJNESH OSWAL) JUDGE Jammu:
19.08.2020 Neha NEHA KUMARI 2020.08.19 16:33 I attest to the accuracy and integrity of this document