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Jammu & Kashmir High Court

Robkar vs Tahir Jandial on 19 August, 2020

Author: Rajnesh Oswal

Bench: Rajnesh Oswal

                                                                                                   Sr. No. 208




                               HIGH COURT OF JAMMU AND KASHMIR
                                            AT JAMMU
                                              (Through Video Conference)


                                                                          ROBCR No. 3/2018
                                                                          c/w
                                                                          CRMC No. 411/2017
                                                                          IA No. 1/2017


            ROBKAR                                                                      .....Appellant(s)

                                    Through :- None.

                                   V/s

            Tahir Jandial                                                           .....Respondent(s)

                                    Through :- None.

           Coram:              HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE
                                    (through Video Conference from High Court, Jammu)


                                                      ORDER

19.08.2020 List before some other Bench on 26.08.2020.

(RAJNESH OSWAL) JUDGE Jammu:

19.08.2020 Neha NEHA KUMARI 2020.08.19 16:33 I attest to the accuracy and integrity of this document