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State of Uttar Pradesh - Section

Section 449 in The U.P. Co-operative Societies Rules, 1968

449.

[* * *] [Omitted by Notification No. 2497/XLIX-1-2000-7-(10)-95 T.C., dated 19-10-2000 (w.e.f. 19-10-2000) (as corrected by Notification No. 3415/49-1-2000, dated 24-10-2000).]