Madhya Pradesh High Court
Deepak Kumar Bakoriya vs The State Of Madhya Pradesh on 11 May, 2022
Author: Chief Justice
Bench: Ravi Malimath
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
BEFORE
HON'BLE SHRI JUSTICE RAVI MALIMATH,
CHIEF JUSTICE
&
HON'BLE SHRI JUSTICE PURUSHAINDRA KUMAR KAURAV
ON THE 11th OF MAY, 2022
WRIT PETITION No. 9757 of 2021
Between:-
1. DEEPAK KUMAR BAKORIYA S/O SHRI HARI
PRASAD BAKORIYA, AGED ABOUT 32 YEARS,
OCCUPATION: GUEST FACULTY R/O SHASHTRI
COLONY STATION ROAD SEHORE (M.P.)
(MADHYA PRADESH)
2. SARITA CHOPRA W/O MANOJ CHOPRA, AGED
ABOUT 40 YEARS, OCCUPATION: GUEST
FACULTY COMMERCE CHANDRASHEKHAR
AZAD GOVT. PG. LEAD COLLEGE SEHORE, R/O
71 K ASTA ROAD GADI ADDA SEHORE
(MADHYA PRADESH)
3. MOHAMMAD ANAS S/O AFZAL KHAN, AGED
ABOUT 25 YEARS, OCCUPATION: GEST FACULTY
COMPUTER APPLICATION CHANDRASHEKHAR
AZAD GOVT. PG. LEAD COLLEGE SEHORE , R/O
WARD NO. 2, TAPA BABDI, CHANDERI ASHOK
NAGAR SEHORE (MADHYA PRADESH)
4. DEEPIKA SHARMA D/O KAILASH PRASAD
SHARMA, AGED ABOUT 33 YEARS,
OCCUPATION: GEST FACULTY COMPUTER
APPLICATION CHANDRASHEKHAR AZAD GOVT.
PG. LEAD COLLEGE SEHORE , R/O W3032 B NP
DEWAS (MADHYA PRADESH)
5. SITARAM SIMOLIYA S/O BHOJRAJ SIMOLIYA,
AGED ABOUT 30 YEARS, OCCUPATION: GUEST
FACULTY HINDI CHANDRASHEKHAR AZAD
GOVT. PG. LEAD COLLEGE SEHORE, R/O GRAM
BEHRAWAL, KALAPIPAL BEHRAWAL
SHAJAPUR (MADHYA PRADESH)
Signature Not Verified
SAN
6. SACHIN JOSHI S/O KAMLESH JOSHI, AGED
Digitally signed by PREM SHANKAR ABOUT 28 YEARS, OCCUPATION: GUEST
MISHRA
Date: 2022.05.18 12:21:05 IST FACULTY COMPUTER APPLICATION
2
CHANDRASHEKHAR AZAD GOVT. PG. LEAD
COLLEGE SEHORE, R/O JOSHI MOHALLA GANJ
SEHORE (MADHYA PRADESH)
7. MEENU PAL W/O CHANDRASHEKHAR PAL,
AGED ABOUT 31 YEARS, OCCUPATION: GUEST
FACULTY ENGLISH CHANDRASHEKHAR AZAD
GOVT. PG. LEAD COLLEGE SEHORE, R/O EWS
63/A HOUSING BOARD COLONY, SEHORE
(MADHYA PRADESH)
.....PETITIONERS
(BY SHRI BRINDAVAN TIWARI - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH THROUGH
ITS PRINCIPAL SECRETARY VALLABH BHAWAN
BHOPAL (M.P.) (MADHYA PRADESH)
2. COMMISSIONER HIGHER EDUCATION
D EPARTM EN T SATPURA BHAWAN BHOPAL,
M.P. (MADHYA PRADESH)
3. ADDITIONAL DIRECTOR HIGHER EDUCATION
DEPARTMENT, BHOPAL DIVISION DISTT.
BHOPAL, M.P. (MADHYA PRADESH)
4. UNIVERSITY GRANT COMMISSION THROUGH
CHAIR M AN BAHADUR SHAH ZAFAR MARG
NEW DELHI (DELHI)
5. BARKATULLAH UNIVERSITY BHOPAL
THROUGH VICE CHANCELLOR HOSHANGABAD
ROAD BHOPAL, DISTT. BHOPAL (MADHYA
PRADESH)
6. PRINCIPAL CHANDRASHEKHAR AZAD GOVT.
P.G. LEAD COLLEGE SEHORE DISTT. SEHORE
(MADHYA PRADESH)
7. SACHIV/ PRESIDENT JAN BHAGIDARI SAMITI
CHNDRASHEKHAR AZAD GOVT. P.G. LEAD
COLLEGE SEHORE DISTT. SEOHRE (MADHYA
PRADESH)
Signature Not Verified
SAN .....RESPONDENTS
(SHRI B.D. SINGH - GOVERNMENT ADVOCATE FOR
RESPONDENTS NO.1, 2, 3 AND 6, SMT. SONALI SHRIVASTAVA -
Digitally signed by PREM SHANKAR
MISHRA
Date: 2022.05.18 12:21:05 IST
ADVOCATE FOR RESPONDENT NO.4 AND SHRI B.K. MISHRA -
3
ADVOCATE FOR RESPONDENT NO.6)
This petition coming on for admission this day, Hon'ble Shri Justice
Ravi Malimath, Chief Justice passed the following:
ORDER
The subject matter that arises for consideration in this petition is similar to the one considered by this Court in the order dated 26.04.2022 passed in Writ Petition No.6159 of 2022 and connected matters. Hence, both counsels submit that the matter can be disposed off by following the aforesaid order.
In view of the aforesaid, the writ petition is disposed off in terms of the order dated 26.04.2022 passed by this Court in W.P. No.6159 of 2022 and connected matters.
(RAVI MALIMATH) (PURUSHAINDRA KUMAR KAURAV)
CHIEF JUSTICE JUDGE
psm
Signature Not Verified
SAN
Digitally signed by PREM SHANKAR
MISHRA
Date: 2022.05.18 12:21:05 IST