Section 24(1)(i) in Jammu and Kashmir Underground Public Utilities (Acquisition of Rights of User in Land) Act, 2014

[Cites 0, Cited by 0] [Section 24(1)] [Section 24] [Entire Act]

(i)right of user of any land in the State in favour of M/s Gujarat State Petronel Ltd. (GSPL) for purposes of hying of pipelines for gas; and

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