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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Odisha - Subsection

Section 15(13) in The Orissa Grid Code (OGC) Regulations, 2006

(13)[The STU shall install special energy meters on all inter connections between the Users/Beneficiaries and other identified points for recording of actual net MWh interchanges and MVArh drawals as per relevant CEA Regulation on metering. The type of meters to be installed,metering scheme,metering capability, testing and calibration requirements and the scheme for collection and dissemination of metered data are detailed in Chapter-10. All concerned entities (in whose premises the special energy meters are installed) shall fully co-operate with the STU/SLDC and extend the necessary assistance for taking weekly meter reading by STU and transmitting them to the SLDC.] [Substituted vide O.G.E. No. 1953 dated 29.10.2008.]