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[Cites 0, Cited by 0] [Section 126] [Entire Act]

Bengal Presidency - Subsection

Section 126(e) in Police Regulations, Bengal , 1943

(e)The fact that he has attended a conference or meeting shall be noted (1) by an Inspector in his personal diary and (2) by a Sub-Inspector in the mufassil or general diary according to the place where the meeting was held.