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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Himachal Pradesh - Subsection

Section 23(2) in Himachal Pradesh Societies Registration Act, 2006

(2)Every Society shall maintain at its head office a register of its members and shall enter therein, the following particulars, namely:-
(a)Name, address and signature with date of each member;
(b)the date on which the members are admitted; and
(c)the date on which the members ceased to be members.