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[Cites 0, Cited by 0] [Section 93(4)] [Section 93] [Entire Act]

State of Madhya Pradesh - Subsection

Section 93(4)(c) in The M.P. Bhumi Vikas Rules, 1984

(c)Obstruction to Traffic. - No ground sign shall be erected so as to obstruct from access to or egress from any building; and