Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 194 in The M.P. Irrigation Rules, 1974 194. Sections 75, 93 (c) and 92 (5). - Application for the investigation of water courses shall be made in Form 29 and contracts under Section 65 in tom attached to these rules.
