Section 45(2)(b) in The West Bengal Panchayat Act, 1973

[Cites 0, Cited by 0] [Section 45(2)] [Section 45] [Entire Act]

State of West Bengal - Subsection

Section 45(2)(b) in The West Bengal Panchayat Act, 1973

(b)the cost of maintenance of [Dafadars, Chowkidars and Gram Panchayat Karmees] [Words substituted for the words 'Dafadars and Chowkidars' by W.B. Act 2 of 1995, w.e.f. 28.12.1994.] in terms of section 38, and

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State of West Bengal - Subsection

Section 45(2)(b) in The West Bengal Panchayat Act, 1973