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Rajasthan High Court - Jaipur

M/S Taluka Stores vs Ravi Khandelwal S/O Late Shri Sita Ram ... on 14 February, 2020

Bench: Chief Justice, Inderjeet Singh

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                          D.B. Civil Reference No. 4/2020

                                    M/s Taluka Stores
                                                                                                            ----Petitioner
                                                                             Versus
                                    Ravi Khandelwal S/o Late Shri Sita Ram Khandelwal
                                                                                                          ----Respondent

For Petitioner(s) : Mr. N.K. Maloo Senior Advocate assisted by Mr. V.K. Tamoliya Mr. Abhimanyu Singh Mr. Narendra Singhal Mr. Manish Sharma with Mr. Lakshay Pareek for intervenor For Respondent(s) : Mr. A.K. Bhandari Senior Advocate assisted by Mr. Vaibhav Bhargava Mr. Digvijay Anand HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE INDERJEET SINGH Order 14/02/2020 Arguments heard and concluded.

Judgment reserved.

(INDERJEET SINGH),J (INDRAJIT MAHANTY),CJ B.M. Gandhi/JKP/DB-II, 1 (Downloaded on 15/02/2020 at 09:15:37 PM) Powered by TCPDF (www.tcpdf.org)