Allahabad High Court
Sangeeta Bharti And 7 Others vs State Of U.P. And 3 Others on 7 May, 2021
Author: Sunita Agarwal
Bench: Sunita Agarwal
HIGH COURT OF JUDICATURE AT ALLAHABAD ?In Residence Case :- WRIT - A No. - 4939 of 2020 Petitioner :- Sangeeta Bharti And 7 Others Respondent :- State Of U.P. And 3 Others Counsel for Petitioner :- Abhay Kumar Singh Counsel for Respondent :- C.S.C.,Vikram Bahadur Singh Hon'ble Mrs. Sunita Agarwal,J.
Dismissed.
For order, see order of date passed in Writ-A No.4052 of 2020 (Rohit Shukla & others Vs. State of U.P. & others).
Order Date :- 7.5.2021 Himanshu