Delhi High Court - Orders
Kotak Mahindra Bank Ltd vs M/S Intercontinental Service Agencies ... on 10 January, 2019
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
$~17
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. 803/2014
KOTAK MAHINDRA BANK LTD. ..... Petitioner
Through: Mr. D. Verma, Advocate.
(M:9811118333)
versus
M/S INTERCONTINENTAL SERVICE AGENCIES
BUREAU LTD. ..... Respondent
Through: Mr. Anirudh Bakhru, Mr. Ayush Puri
and Mr. Sandeep Kumar, Advocates.
(M:9811439334)
CORAM:
JUSTICE PRATHIBA M. SINGH
ORDER
% 10.01.2019 Learned counsel for the Petitioner is in personal difficulty. List on 11th March, 2019.
PRATHIBA M. SINGH, J.
JANUARY 10, 2019/dk