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State of West Bengal - Section

Section 64 in Kolkata Municipal Corporation Building Rules, 2009

64. Minimum open spaces with respect to buildings for institutional, assembly, business, marcantile and mixed uses.

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Height of building Front open space Open space on side-1 Open space on side-2 Rear open space
Upto 10.0m for land area upto 500.0 sq. m 2.0m 1.2 m 4.0 m 4.0 m
Upto 10.0 m for land area above 500.0 sq. m 3.0 m 3.5 m 4.0 m 4.0 m
Above 10.0 m upto 20.0 M 4.0 m 4.0m 4.0 m 5.0 m  
Above 20.0 m upto 25.5 m 5.0 m 5.0m 5.0 m 6.0m  
Above 25.5 m upto 40.0 m 6.0 nr 6.5 m 6.5 m 9.0m  
Above 40.0 m upto 60.0 m 8.0 m 9.0 m 9.0 m 10.0 m  
Above 60.0 m upto 80.0 m 10.0 m 15% of the height of building or 11.0 m.whichever is less 15% of the height of building or 11.0 m.whichever is less 12.0 m  
Above 80.0 m 12.0 m 15% of the height of building or 14.0 m.whichever is less 15% of the height of building or 14.0 m.whichever is less 14.0 m