Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 119] [Entire Act] State of Bihar - Subsection Section 119(b) in The Estates Partition Act, 1897 (b)made under Section 30, Chapter V, Chapter VII, Chapter VIII, Chapter IX (except Section 81) Chapter X, Section 107 or Section 117,
