Rajasthan High Court - Jaipur
Vikram Singh @ Vikki Son Of Late Shri ... vs State Of Rajasthan on 27 February, 2023
Author: Narendra Singh Dhaddha
Bench: Narendra Singh Dhaddha
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Miscellaneous Bail Application No. 2647/2023
Vikram Singh @ Vikki Son Of Late Shri Kailash Dan
----Petitioner
Versus
State Of Rajasthan
----Respondent
For Petitioner(s) : None
For Respondent(s) : Mr. Mangal Singh Saini, PP
HON'BLE MR. JUSTICE NARENDRA SINGH DHADDHA Order 27/02/2023 Due to abstain from judicial work, the advocates are not appearing in the court today.
Learned Public Prosecutor is directed to procure the case diary from the concerned police station.
List after four weeks.
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