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Union of India - Section

Section 17 in The Visva-Bharati Act, 1951

17. [ Other officers. [Substituted by 31 of 1984 s. 11 (w.e.f. 8.8.1984) ]

(1)All officers of the University, other than the Acharya (Chancellor), the Upacharya (Vice-Chancellor) and the Karma-Sachiva (Registrar), shall be appointed in such manner, for such term and on such emoluments and other conditions of service as may be prescribed by the Statutes.
(2)The powers and functions of the officers appointed under sub-section (1) shall be such as may be prescribed by the Statutes.]Authorities Of The University