Section 68F(2)(c) in Motor Vehicles Act, 1939

[Cites 0, Cited by 5] [Section 68F(2)] [Section 68F] [Entire Act]

(c)modify the terms of any existing permit so as to-

(i)render the permit ineffective beyond a specified date;

(ii)reduce the number of vehicles authorised to be used under the permit;

(iii)curtail the area or route covered by the permit so far as such permit relates to the notified area or notified route.

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