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[Cites 0, Cited by 0] [Section 65(3)] [Section 65] [Entire Act]

State of Tamilnadu - Subsection

Section 65(3)(a) in Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Rules, 1962

(a)If the return is not furnished by the person holding the land, is the person's written authorization to furnish the return enclosed?