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State of Uttar Pradesh - Section

Section 1 in U.P. Excise (Settlement of Licenses for Wholesale of Country Liquor)(Eleventh Amendment) Rules, 2019

1. Short title and commencement.

(1)These rules may be called the Uttar Pradesh Excise (Settlement of Licenses for Wholesale of Country Liquor) (Eleventh Amendment) Rules, 2019.
(2)They shall come into force with effect from April 1st, 2019.