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[Cites 0, Cited by 0] [Section 185B(5)] [Section 185B] [Entire Act]

Madras Presidency - Subsection

Section 185B(5)(a) in Madras Estates Land Act, 1908

(a)fails within a period of one year from the date of the declaration referred to in sub-section (1) to make an application and tender to the landholder under the first paragraph of sub-section (2), or