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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Odisha - Subsection

Section 9(1)(p) in Orissa Universities Act, 1989

(p)four students to be elected by the Presidents, Vice-Presidents, Secretaries and Assistant Secretaries of the College Unions and University Students' Union of the concerned University from among themselves;