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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Himachal Pradesh - Subsection

Section 5(1)(ix) in Abhilashi University (Establishment And Regulation) Act, 2014

(ix)to regulate and enforce discipline among students and employees of the University and to take such disciplinary measures as may be deemed necessary;