Section 18 in The Auroville (Emergency Provisions) Act, 1980
18. Repeal and saving.
(1)the Auroville ( Emergency Provisions ) Ordinance, 1980( 19 of 1980 ) is hereby repealed.(2)Notwithstanding such repeal, anything done or any action taken under the Ordinance so repealed shall be deemed to have been done or taken under the corresponding provisions of this Act.
