Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 10] [Entire Act] Union of India - Section Section 78 in The Manipur Municipalities Act,1994. 78. Collection of taxes are subject to bye-law, etc. -All the taxes mentioned in section 75 shall be collected in the manner provided in the bye-laws.
