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[Cites 0, Cited by 0] [Section 101(1)] [Section 101] [Entire Act]

State of Maharashtra - Subsection

Section 101(1)(c) in The Maharashtra Industrial Relations Act, 1946

(c)has appeared or intends to appear as a witness in, or has given any evidence or intends to give evidence in a proceeding under this Act or any other law for the time being in force or takes part in any capacity in, or in connection with a proceeding under this Act; or