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[Cites 0, Cited by 1] [Section 4(1)] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(1)(b) in The Salary, Allowances and Pension of Members of Parliament Act, 1954

(b)if the journey is performed by air, an amount equal to one [***] [Omitted 'and one-fourth of the' by Finance Act, 2018 (Act No. 13 of 2018), dated 29.3.2018.] air fare for each such journey;