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Madhya Pradesh High Court

Amrita Bhatia vs Baljeet Singh Bhatia on 19 January, 2023

Author: Anjuli Palo

Bench: Anjuli Palo

1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 2992 of 2023 (AMRITA BHATIA Vs BALJEET SINGH BHATIA) Dated : 19-01-2023 Parties through their respective counsel.

List on 24.01.2023.

(SMT. ANJULI PALO) JUDGE Prachi Signature Not Verified Signed by: PRACHI PANDEY Signing time: 1/20/2023 5:06:32 PM