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[Cites 0, Cited by 0] [Section 113(1)] [Section 113] [Entire Act]

State of Tamilnadu - Subsection

Section 113(1)(b) in The Tamil Nadu Agricultural Produce Marketing (Regulation) Rules, 1991

(b)by summon, in writing, require any person having the custody or control of any such document or accountable for it to appear in person before him; and