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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Himachal Pradesh - Subsection

Section 29(1) in The Himachal Pradesh Housing and Urban Development Authority Act, 2004

(1)Notwithstanding anything contained in section 28 of this Act, the State Government may order special audit of accounts of the Authority by such person as it thinks fit.