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[Cites 0, Cited by 0] [Section 814] [Entire Act]

Bengal Presidency - Subsection

Section 814(b) in Police Regulations, Bengal , 1943

(b)If such leave is applied for and the application from such an officer is submitted to the Provincial Government, it should be stated that he is liable to pass an examination, and that the next examination will be held within the period of the leave applied for.