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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 4(iii) in Jammu and Kashmir Alienation of Land Act, SVT. 1995 (1938 A.D)

(iii)a Bank for the time being included in the Second Schedule to the Reserve Bank of India Act, 1934; and having an office for transacting the business of banking in State; or