Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Securities And Exchange Board Of India - Section Section 22 in Securities and Exchange Board of India (Debenture Trustees) Rules, 1993 22. Submission of report to the Board. - The inspecting authority shall, as soon as may be possible, submit an inspection report to the Board.
