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[Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 17(1)(i) in The Registration Act, 1977 (1920 A.D.)

(i)[ any document which purports or operates to effect any contract for sale of any immovable property.] [Inserted by Act No. XIII of 2011, dated 25th April, 2011.]