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State of Rajasthan - Section

Section 14 in Rajasthan Registration Rules, 1955 Volume II

14. Tours of inspection.

- The Inspector General may from time to time arrange for each Deputy Inspector General the general direction of his tour and the order in which the several districts are to be visited. A Deputy Inspector General will usually intimate to each District Registrar atleast a week in advance, the probable date on which he will arrive in his District, and the order in which he proposes to inspect the Sub-offices. He will, at the same time, ask for any particular instructions from the District Registrar as to matters which may require special attention.