Section 31(1)(b) in The Jammu and Kashmir, Registration of Tourist Trade Act, 1978

[Cites 0, Cited by 0] [Section 31(1)] [Section 31] [Entire Act]

(b)[ any bona fide customer, who demands for the certificate of registration issued under this Act.] [Substituted by Act VI of 1982, Section 17.]

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