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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(1) in The Navy (Pay And Allowances) Regulations, 1966

(1)For the categories of officers shown in column 1 of the table below, the rates of pay admissible shall be as set out in the appendices indicated in the corresponding entry of column 2 thereof[Table] [Substituted by S.R.O. 19(E), dated 23rd October, 1986]
Categoriesof Officers Appendix
1 2
(a)General list Officers of all Branches (excluding Naval Aviationand Sub-marine Branches) upto Commander (Substantive Rank) Appendix11
(b)General List Officers of Naval Aviation and Submarine Branchesupto Commander (Substantive Rank) AppendixIII.
(c)Blank AppendixIV
(d)General List Officers (Ex-Branch List) Substantive Bank AppendixV
(e)Special Duties List Officers (including special duties listofficers of Submarine Cadre AppendixVI
(f)Midshipmen AppendixVII]