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Patna High Court - Orders

Smt.Subhamati Devi & Ors vs Awadhesh Kumar Singh & Ors on 12 July, 2011

Author: V. Nath

Bench: V. Nath

                   IN THE HIGH COURT OF JUDICATURE AT PATNA
                                    Second Appeal No.286 of 2009
                 =============================================
                 Smt.Subhamati Devi & Ors
                                                               .... ....  Appellants
                                              Versus
                 Awadhesh Kumar Singh & Ors
                                                               .... .... Respondents


5.   12.7.2011

Learned counsel appearing on behalf of the appellants is present and prays for adjournment. Nobody appears on behalf of the respondents.

As prayed for, put up this case in the next week.

(V. Nath, J) AMIT KUMAR/-