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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Bihar - Subsection

Section 3(8) in Bihar State Regulation of Cold Storage Licensing Rules, 1993

(8)Licensee shall not store in Cold Storage any such produce which is antagonistic and antiodouristic to agricultural produce. Produce with antiodour shall be stored in a separate chamber of Cold Storage.