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State of Madhya Pradesh - Section

Section 120 in The M.P. Municipal Accounts Rules, 1971

120.

All the entries in the receipt side of the cash book (Form No. 64) shall be posted one by one direct from the cash book into the Abstract Register of receipts (Form No. 79) and all the entries on payment side of the cash book shall be similarly posted into the Abstract Register of expenditure (Form No. 80).