Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 35] [Entire Act] State of Punjab - Subsection Section 35(1) in Punjab Panchayat Samitis and Zila Parishads Finance, Budget and Accounts Rules, 2014 (1)The cheque books shall be supplied by the Bank or Treasury Office with whom the Fund has been lodged.
