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State of Himachal Pradesh - Section

Section 6 in Himachal Pradesh Waqf Rules, 2016

6. Powers of Survey Commissioner while making inquiries.

- In addition to the powers conferred on the Survey Commissioner under sub-section (4) of section 4, the Survey Commissioner shall also have the powers in respect of the following matters, namely:-
(a)grant of temporary injunctions and interlocutory orders; and
(b)appointment of receivers.