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[Cites 0, Cited by 0] [Section 82(3)] [Section 82] [Entire Act]

State of Rajasthan - Subsection

Section 82(3)(i) in The Rajasthan Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2009

(i)whenever any expansion or modification having implication on safety and health of the building workers is made in such building or other construction work; or