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State of West Bengal - Section

Section 68 in The Howrah Improvement Act, 1956

68. Power of Board to acquire land for future improvement scheme.

- The power of the Board to purchase, take on lease or acquire land or any interest in such land under section 67 may be exercised not only in respect of land falling within an improvement scheme already framed but also in respect of land relating to which the Board may frame improvement schemes in future.