Section 102(2)(a) in The Goa Panchayat Raj Act, 1994

[Cites 0, Cited by 0] [Section 102(2)] [Section 102] [Entire Act]

State of Goa - Subsection

Section 102(2)(a) in The Goa Panchayat Raj Act, 1994

(a)a drain is constructed, of such size, materials and description at such level, and with such fall, as shall appear to the Panchayat to be necessary for the effectual drainage of such building; or

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State of Goa - Subsection

Section 102(2)(a) in The Goa Panchayat Raj Act, 1994