Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Entire Act]

State of Telangana - Section

Section 27 in Telangana Water, Land and Trees Act, 2002

27. Sand mining.

- The Authority may frame guidelines for sand mining from water bodies wherever such sand mining is environmentally harmful both in private and Government lands:Provided that sand mining shall not be permitted in over exploited basins as declared by the Authority under sub-section (1) of section 11 of the Act.Chapter - 5 Trees