Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 277] [Entire Act] State of Andhra Pradesh - Subsection Section 277(3) in Andhra Pradesh Municipalities Act, 1965 (3)The council may, with the sanction of the Government close any public market or part thereof.
