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[Cites 0, Cited by 3] [Section 38(1)] [Section 38] [Entire Act]

State of West Bengal - Subsection

Section 38(1)(iv) in The West Bengal Clinical Establishments (Registration, Regulation and Transparency) Act, 2017

(iv)make regulations with regard to fixing of rates or charges for indoor patient department and outdoor patient department treatment including diagnostics and also to ensure compliance with fixed rates and charges by clinical establishments;