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Union of India - Section

Section 23 in The Supreme Court Rules, 1966

(23)[ Application for refund of security deposit or part thereof, or for payment out of security deposit.] [ Inserted by G.S.R. 407, dated 9.12.1997 (w.e.f. 20.12.1997). Earlier it was deleted by G.S.R. 466, dated 22.6.1983 (w.e.f. 2.7.1983).][* * *] [ Deleted by G.S.R. 466, dated 22.6.1983 (w.e.f. 2.7.1983).]