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[Cites 0, Cited by 0] [Section 28(2)] [Section 28] [Entire Act]

Union of India - Subsection

Section 28(2)(i) in Cantonments Act, 1924

(i)any of the disqualifications referred to in clauses (a) and (b) may be removed by an order of the [Central Government] [Substituted by the A.O. 1937, for "L.G."] in this behalf, and